LAWS(SC)-2022-11-110

BHAVESHBHAI KHODABHAI SAVALIYA Vs. STATE OF GUJARAT

Decided On November 11, 2022
Bhaveshbhai Khodabhai Savaliya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Leave granted.

(2.) Vide Order dtd. 22/3/2022, limited notice was issued on the quantum of sentence.

(3.) We have heard learned counsel for the parties.