(1.) IA No.12042/2022 seeking Exemption From Surrendering is rejected.
(2.) We have heard the learned Counsel for the petitioner.
(3.) The petitioner after full trial was convicted under Section 354 of the Indian Penal Code and his conviction was upheld by the High Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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