NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA

JUDGEMENT

(1.) The Miscellaneous Application for clarification/modification has been filed by Ms. Archana, a resident of Village Bhawariya, Tehsil Kukshi, District Dhar in the State of Madhya Pradesh.

(2.) Before we proceed to analyze the application for clarification/modification, it is necessary to extract the relief which is specifically sought, at this stage:

(3.) A brief history of the dispute is set out hereafter.