LAWS(SC)-2022-5-133

LEVAKU PEDDA REDDAMMA Vs. GOTTUMUKKALA VENKATA SUBBAMMA

Decided On May 17, 2022
Levaku Pedda Reddamma Appellant
V/S
Gottumukkala Venkata Subbamma Respondents

JUDGEMENT

(1.) Issue notice.

(2.) Mr. Mahfooz Ahsan Nazki accepts notice on behalf of respondent No.1.

(3.) Leave granted.