(1.) Delay condoned.
(2.) Application (I.A. No. 68263 of 2019) seeking deletion of the name of the petitioner no.1 is allowed since, she is stated to have expired on 16/6/2018 and legal representatives are already on record.
(3.) Leave granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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