LAWS(SC)-2022-3-55

P.S. PATEL Vs. STATE BANK OF SAURASHTRA

Decided On March 15, 2022
P.S. Patel Appellant
V/S
STATE BANK OF SAURASHTRA Respondents

JUDGEMENT

(1.) Delay of 44 days in preferring Review Petition is condoned.

(2.) The dismissal of Special Civil Application No. 9396 of 1997 by the single Judge of the High Court was affirmed by the Division Bench which in turn was under challenge before this Court.

(3.) Affirming the view taken by the courts below, the Special Leave Petition was dismissed.