SUNIL KUMAR YADAV Vs. STATE OF UTTAR PRADESH

JUDGEMENT

(1.) Application for permission to file review petition is granted.

(2.) Delay condoned.

(3.) This review petition arises out of the order dated 26/07/2021 passed by this Court in Special Leave Petition (Civil) No.11323 of 2021 which in turn was directed against the order dated 03/12/2019 passed by the High Court of Judicature at Allahabad, Lucknow Bench.