NIPUN TAWARI Vs. STATE OF MAHARASHTRA

Referred Judgements :-

MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. RAJENDRA BHIMRAO MANDVE [REFERRED TO]
SEC A P PUBLIC SERVICE COMMISSION VS. B SWAPNA [REFERRED TO]
STATE OF U.P. & ORS. VS. DR. DINESH SINGH CHAUHAN [REFERRED TO]
TAMIL NADU MEDICAL OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
DR.PRERIT SHARMA VS. DR.BILU B.S. [REFERRED TO]
NEIL AURELIO NUNES VS. UNION OF INDIA [REFERRED TO]