LAWS(SC)-2012-1-108

DEEPAK KUMAR Vs. STATE OF HARYANA

Decided On January 23, 2012
Deepak Kumar etc. Appellant
V/S
State of Haryana and Ors. etc. Respondents

JUDGEMENT

(1.) MM-2: SLP (C) ... CC No. 1663/2012 and SLP (C) No. 2666/2012:

(2.) List on 30.1.2012.

(3.) Heard Learned Counsel for the parties.