BHARAT ALUMINIUM CO Vs. KAISER ALUMINIUM TECHNICAL SERVICE

Referred Judgements :-

CHANEL TUNNEL GROUP LIMITED VS. BALFOUR BEATTY CONSTRUCTION LIMITED [REFERRED TO]
U.P. JUNIOR DOCTORS' ACTION COMMITTEE V. DR. B. SHEETAL NANDWANI [REFERRED TO]
STATE OF ORISSA VS. MADAN GOPAL RUNGLA [REFERRED TO]
NALINAKHYA VS. SHYAM SUNDER HALDAR [REFERRED TO]
UMED VS. RAJ SINGH [REFERRED TO]
GURU NANAK FOUNDATION VS. RATTAN SINGH AND SONS [REFERRED TO]
COTTON CORPORATION OF INDIA LIMITED VS. UNITED INDUSTRIAL BANK LIMITED [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. WESTERN COMPANY OF NORTH AMERICA [REFERRED TO]
A B C LAMINART PRIVATE LIMITED VS. A P AGENCIES SALEM [REFERRED TO]
GWALIOR RATON SILK MANUFACTURING WEAVING CO LIMITED VS. CUSTODIAN OF VESTED FORESTS PALGHAT [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
R S RAGHUNATH VS. STATE OF KARNATAKA [REFERRED TO]
NATIONAL THERMAL POWER CORPORATION VS. SINGER COMPANY [REFERRED TO]
KONKAN RAILWAY CORPORATION LIMITED VS. RANI CONSTRUCTION PRIVATE LIMITED [REFERRED TO]
BHATIA INTERNATIONAL VS. BULK TRADING S A [REFERRED TO]
DEORAJ VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF U P VS. RAM SUKHI DEVI [REFERRED TO]
S B P AND CO VS. PATEL ENGINEERING LTD [REFERRED TO]
ADHUNIK STEELS LTD VS. ORISSA MANGANESE AND MINERALS PVT LTD [REFERRED TO]
VENTURE GLOBAL ENGINEERING VS. SATYAM COMPUTER SERVICES LTD [REFERRED TO]
TDM INFRASTRUCTURE PRIVATE LIMITED VS. UE DEVELOPMENT INDIA PRIVATE LIMITED [REFERRED TO]
INTERGLOBE AVIATION LTD VS. N SATCHIDANAND [REFERRED TO]
ASHOK KUMAR LINGALA VS. STATE OF KARNATAKA [REFERRED TO]