LAWS(SC)-2012-12-81

MILAN KRISHNA ROY Vs. STATE OF WEST BENGAL

Decided On December 03, 2012
MILAN KRISHNA ROY Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) Leave granted.

(2.) We have heard learned counsel for the parties to the lis.

(3.) Vide order dated 16th January, 2012, while issuing notice, this Court has ordered that :