LAWS(SC)-2012-9-117

COMMISSIONER OF INCOME TAX Vs. P.R.GANAPATHY

Decided On September 12, 2012

COMMISSIONER OF INCOME TAX Appellant

V/S

P.R.Ganapathy Respondents

Referred Judgements :-

COMMISSIONER OF INCOME TAX VS. P MOHANAKALA [REFERRED TO]

JUDGEMENT

(1.) Heard Learned Counsel on both sides. The civil appeals are allowed with no order as to costs.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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