LAWS(SC)-2012-3-54

HYDER CONSULTING LIMITED Vs. GOVERNER STATE OF ORISSA

Decided On March 13, 2012
Hyder Consulting Limited Appellant
V/S
Governer State Of Orissa Respondents

JUDGEMENT

(1.) We have heard Mr. C.A. Sundaram, learned senior Counsel for the Petitioners, and Ms. Kirti Renu Mishra, Learned Counsel for the Respondents.

(2.) Leave granted.

(3.) Hearing of the Appeals is expedited.