(1.) Leave granted.
(2.) These appeals are directed against the judgment and order dated 10.04.2012 passed by the High Court of Judicature at Allahabad in Writ Petition No.2685/2012 (PIL Civil).
(3.) Learned Additional Solicitor General appears and represents respondent no.1 - Union of India.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN