(1.) Leave granted.
(2.) Heard counsel for the parties.
(3.) By a preliminary notification dated 18.8.1994, land belonging to 7 owners were acquired, out of which land measuring 1 acre 2 guntas situate in survey no. 221/a belonged to the appellant herein.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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