LAWS(SC)-2002-5-64

T N GODAVARMAN THIRUMULIPAD Vs. UNION OF INDIA

Decided On May 09, 2002
T N Godavarman Thirumulipad Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) After hearing the learned Amicus Curiae, counsel for the parties and taking into consideration the suggestions placed before us by the learned Attorney General, we pass the following order :-