(1.) The Public Analyst found the sample of milk deficient in fat content to the extent of 0.5%. The appellant submits that it was not possible to detect 0.5% deficiency of fat content in the milk. It was not put to the Food Inspector or to the Public Analyst who would have been the proper person to answer the question. The point also does not appear to have been taken in any of the three courts below.
(2.) The petition is rejected.