ABHISHEK KUMAR SINGH Vs. G. PATTANAIK

Referred Judgements :-

ROMESH THAPPAR VS. STATE OF MADRAS [REFERRED TO]
STATE OF BIHAR VS. RANI SONABATI KUMARI [REFERRED TO]
AMRIT LAL BERRY K N KAPUR VS. COLLECTOR OF CENTRAL EXCISE NEW DELHI:COLLECTOR OF CENTRAL EXCISE CENTRAL REVENUE [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
KANUBHAI BRAHMBHATT VS. STATE OF GUJARAT [REFERRED TO]
RAKAPALU RAJA RAMA GOPALA RAO VS. NARAGANI GOVINDA SEHARARAO [REFERRED TO]
MOHAMMAD IQBAL KHANDAY VS. ABDUL MAJID RATHER [REFERRED TO]
NIAZ MOHAMMAD VS. STATE OF HARYANA [REFERRED TO]
KAPILDEO PRASAD SAH VS. STATE OF BIHAR [REFERRED TO]
K G DERASARI VS. UNION OF INDIA [REFERRED TO]
CHORDIA AUTOMOBILES VS. S MOOSA [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
UNION OF INDIA VS. K M SHANKERAPPA [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
UNION OF INDIA VS. O CHAKRADHAR [REFERRED TO]
UNION OF INDIA VS. RAJESH P U PUTHUVALNIKATHU [REFERRED TO]
ASHOK PAPER KAMGAR UNION VS. DHARAM GODHA [REFERRED TO]
DIRECTOR OF EDUCATION VS. VED PRAKASH JOSHI [REFERRED TO]
K CHANNEGOWDA VS. KARNATAKA PUBLIC SERVICE COMMISSION [REFERRED TO]
CONFEDERATION OF ALL NAGALAND STATE SERVICES EMPLOYEES' ASSN. AND ORS. V. STATE OF NAGALAND [REFERRED TO]
STATE OF ORISSA VS. MD ILLIYAS [REFERRED TO]
U P STATE BRASSWARE CORPORATION LTD VS. UDAI NARAIN PANDEY [REFERRED TO]
INDERPREET SINGH KAHLON VS. STATE OF PUNJAB [REFERRED TO]
J K SYNTHITICS LTD VS. K P AGRAWAL [REFERRED TO]
M P STATE COOP BANK LTD VS. NANURAM YADAV [REFERRED TO]
MARUTI UDYOG LIMITED VS. MAHINDER C MEHTA [REFERRED TO]
POGULA KOMURAIAH VS. STATE OF A P [REFERRED TO]
BIHAR FINANCE SERVICE VS. GAUTAM GOSWAMI [REFERRED TO]
SUSHILA RAJE HOLKAR VS. ANIL KAK [REFERRED TO]
KUNGA NIMA LEPCHA VS. STATE OF SIKKIM [REFERRED TO]
MANOHAR LAL VS. UGRASEN [REFERRED TO]
DINESH KUMAR GUPTA VS. UNITED INDIA INSURANCE CO LTD [REFERRED TO]
GIRJESH SHRIVASTAVA VS. STATE OF MP [REFERRED TO]
UNION OF INDIA VS. S K KAPOOR [REFERRED TO]
UNIWORTH TEXTILES LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
RAJESH KUMAR VS. STATE OF BIHAR [REFERRED TO]
VIKAS PRATAP SINGH VS. STATE OF CHHATTISGARH [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA [REFERRED TO]
UNION OF INDIA VS. ASHOK KUMAR AGGARWAL [REFERRED TO]
RAM KISHAN VS. TARUN BAJAJ [REFERRED TO]
SUDHIR VASUDEVA, CHAIRMAN & MD. ONGC VS. M. GEORGE RAVISHEKARAN [REFERRED TO]
NISHA DEVI VS. STATE OF H.P. [REFERRED TO]
JOGINDER PAL VS. STATE OF PUNJAB [REFERRED TO]
DHARAMPAL SATYAPAL LTD VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [REFERRED TO]
NIDHI KAIM VS. STATE OF MADHYA PRADESH & OTHERS ETC. [REFERRED TO]
VEERENDRA KR. GAUTAM AND OTHERS VS. KARUNA NIDHAN UPADHYAY AND OTHERS [REFERRED TO]
THE INDIAN INSTITUTE OF INFORMATION TECHNOLOGY, DEOGHAT JHALWA ALLAHABAD AND ANOTHER, ETC. VS. DR. ANURIKA VAISH AND OTHERS, ETC. [REFERRED TO]
PN. KUMAR AND ANOTHER VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
P. KARUPAIAH (D) THR. LRS. VS. GENERAL MANAGER THRUUVALLUVAR TRANSPORT CORPORATION LTD. [REFERRED TO]
U P JAL NIGAM & ORS VS. AJIT SINGH PATEL & ORS [REFERRED TO]
KHODAY DISTILLERIES LTD. VS. SRI MAHADESHWARASAHAKARA SAKKARE KARKHANE LTD [REFERRED TO]