LAWS(SC)-2021-12-116

VANDANA SINGH Vs. PRASHANT KUMAR

Decided On December 03, 2021
VANDANA SINGH Appellant
V/S
PRASHANT KUMAR Respondents

JUDGEMENT

(1.) The parties signed the final deed of settlement dtd. 24/2/2021. An amendment agreement dtd. 28/9/2021 to the said final deed of settlement is placed on record by the Supreme Court Mediation Centre.