(1.) Learned counsel for the petitioner submitted that an application has been filed seeking permission to withdraw this Transfer Petition.
(2.) Her submission is also placed on record.
(3.) Transfer Petition is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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