(1.) Delay condoned.
(2.) Leave granted.
(3.) This appeal challenges the judgment and order dtd. 10/11/2017 passed by the High Court of Judicature at Madras, Bench at Madurai in CMAMD No. 1482/2013.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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