(1.) Learned counsel for the petitioner prays for and is granted permission to withdraw the Transfer Petition.
(2.) The Transfer Petition is, accordingly, dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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