KALPRAJ DHARAMSHI Vs. KOTAK INVESTMENT ADVISORS LIMITED

Referred Judgements :-

NEERAJ JHANJI VS. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE [REFERRED TO]
RASHID AHMED VS. MUNICIPAL BOARD KAIRANA OPPOSITE PARTY; AND UNION OF INDIA AND STATE OF UTTAR PRADESH [REFERRED TO]
BHARAT BANK LIMITED DELHI VS. EMPLOYEES OF BHARAT BANK LTD [REFERRED TO]
BACHA F GUZDAR BOMBAY VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
PANNALAL BINJRAJ VS. UNION OF INDIA [REFERRED TO]
MANAK LAL ADVOCATE VS. PREM CHAND SINGHVI [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
BASHESHAR NATH VS. MODEL KNITTING INDUSTRIES LIMITED [REFERRED TO]
CARL STILL GMB H VS. STATE OF BIHAR [REFERRED TO]
MADEMSETTY SATYANARAYANA VS. G YELLOJI RAO [REFERRED TO]
ASSOCIATED HOTELS OF INDIA LIMITED VS. S B SARDAR RANJIT SINGH [REFERRED TO]
BABURAM PRAKASH CHANDRA MAHESHWARI VS. ANTARIM ZILA PARISHAD NOW ZILA PARISHAD MUZAFFAMAGAR [REFERRED TO]
TOWN MUNICIPAL COUNCIL ATHANI VS. PRESIDING OFFICER LABOUR COURTS HUBLI [REFERRED TO]
NITYANANDA M JOSHI VS. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
BHUDAN SINGH VS. NABI BUX [REFERRED TO]
BHUDAN SINGH VS. NABI BUX [REFERRED TO]
CAREW AND COMPANY LIMITED VS. UNION OF INDIA AND TATA ENGG AND LOCOMOTIVE COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MADAN LAL DAS AND SONS BAREILLY [REFERRED TO]
KERALA STATE ELECTRICITY BOARD TRIVANDRUM VS. T P KUNHALIUMMA [REFERRED TO]
TARAPORE AND COMPANY VS. COCHIN SHIPYARD LTD [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. HAKIMWADI TENANTS ASSOCIATION [REFERRED TO]
G J FERNANDEZ VS. STATE OF KARNATAKA [REFERRED TO]
JASWANTSINGH MATHURASINGH VS. AHMEDABAD MUNICIPAL CORPORATION [REFERRED TO]
POWER CONTROL APPLIANCES SUMEET RESEARCH AND HOLDINGS VS. SUMEET MACHINES PRIVATE LIMITED :SUMEET MACHINES [REFERRED TO]
OFFICER ON SPECIAL DUTY LAND ACQUISITION VS. SHAH MANILAL CHANDULAL [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
SIKKIM SUBBA ASSOCIATES VS. STATE OF SIKKIM [REFERRED TO]
UNION OF INDIA VS. POPULAR CONTRUCTION CO [REFERRED TO]
P JOHN CHANDY AND COMPANY PRIVATE LIMITED VS. JOHN P THOMAS [REFERRED TO]
UNION OF INDIA VS. WEST COAST PAPER MILLS LTD [REFERRED TO]
KRISHNA BAHADUR VS. PURNA THEATRE [REFERRED TO]
STATE OF GOA VS. WESTERN BUILDERS [REFERRED TO]
AMBICA INDUSTRIES VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
SINGH ENTERPRISES VS. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR [REFERRED TO]
CONSOLIDATED ENGINEERING ENTERPRISES VS. PRINCIPAL SECRETARY [REFERRED TO]
SHAKTI TUBES LTD VS. STATE OF BIHAR [REFERRED TO]
J KUMARADASAN NAIR VS. IRIC SOHAN [REFERRED TO]
COMMISSIONER OF CUSTOMS AND CENTRAL EXCIES VS. HONGO INDIA P LTD [REFERRED TO]
CHHATTISGARH STATE ELECTRICITY BOARD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
JUSTICE P D DINAKARAN VS. HONBLE JUDGES INQUIRY COMMITTEE [REFERRED TO]
KETAN V PAREKH VS. SPECIAL DIRECTOR DIRECTORATE OF ENFORCEMENT [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
VODAFONE INTERNATIONAL HOLDINGS B V VS. UNION OF INDIA [REFERRED TO]
NIVEDITA SHARMA VS. CELLULAR OPERATORS ASSN OF INDIA [REFERRED TO]
CARRASCO INVESTMENT LIMITED VS. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE [REFERRED TO]
DAWSONS BANK, LTD VS. NIPPON MENKWA KABUSHIHI KAISH (JAPAN COTTON TRADING CO , LTD) [REFERRED TO]
M P STEEL CORPORATION VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
GALADA POWER AND TELECOMMUNICATION LTD VS. UNITED INDIA INSURANCE CO LTD [REFERRED TO]
M/S. INNOVENTIVE INDUSTRIES LTD. VS. ICICI BANK & ANR. [REFERRED TO]
BENGAL CHEMISTS VS. KALYAN CHOWDHURY [REFERRED TO]
ITC LIMITED VS. BLUE COAST HOTELS LTD. & ORS. [REFERRED TO]
ARCELORMITTAL INDIA PRIVATE LIMITED VS. SATISH KUMAR GUPTA & ORS [REFERRED TO]
K SASHIDHAR VS. INDIAN OVERSEAS BANK & ORS [REFERRED TO]
PIONEER URBAN LAND & INFRASTRUCTURE LTD VS. GOVINDAN RAGHAVAN [REFERRED TO]
COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED VS. SATISH KUMAR GUPTA [REFERRED TO]
MAHARASTHRA SEAMLESS LIMITED VS. PADMANABHAN VENKATESH [REFERRED TO]
ASSISTANT GENERAL MANAGER VS. RADHEY SHYAM PANDEY [REFERRED TO]