KERLA PUBLIC SERVICE COMMISSION Vs. RADHAMANI

JUDGEMENT

(1.) Hon'ble Mr. Justice Aniruddha Bose has pronounced the reportable judgment of the Bench comprising Hon'ble Mr. Justice L. Nageswara Rao and His Lordship.

(2.) The Civil Appeals and Transferred Case are dismissed in terms of the signed reportable judgment.

(3.) Pending application (s), if any, shall stand disposed of.