(1.) Delay in preferring the Review Petition is condoned.
(2.) Application for listing Review Petition in open Court is rejected.
(3.) Considering the material on record, this Court did not find any substance in the Special Leave Petition which was rejected at the admission stage.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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