(1.) Learned counsel for the applicant states that he has instructions to withdraw the Transfer Petition for which he has also moved I.A. No. 126399 of 2021.
(2.) Accordingly, the said application is allowed and the Transfer Petition is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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