LAWS(SC)-2021-11-109

KIRAN DEVI Vs. RAVINDRA KUMAR YADAV

Decided On November 16, 2021
KIRAN DEVI Appellant
V/S
Ravindra Kumar Yadav Respondents

JUDGEMENT

(1.) Delay of 17 days in preferring the Review Petition is condoned.

(2.) The order dtd. 9/7/2021 was passed after considering the rival submissions and in the peculiar facts and circumstances of the case.

(3.) We have gone through the contents in the Review Petition and do not find any error apparent on record to justify interference.