LAWS(SC)-2021-9-198

JARNAIL SINGH Vs. LACHHMI NARAIN GUPTA

Decided On September 14, 2021
JARNAIL SINGH Appellant
V/S
Lachhmi Narain Gupta Respondents

JUDGEMENT

(1.) Item No. 1.96 -SLP (CIVIL) NO. 32327/2018 Mr. Ravindra Keshavrao Adsure, learned counsel appearing for the petitioner(s) seeks permission to withdraw SLP (Civil) No. 32327 of 2018.

(2.) Permission granted.

(3.) The special leave petition is, accordingly, dismissed as withdrawn.