LAWS(SC)-2021-1-84

AMARAVATHI PACKAGING INDUSTRIES Vs. SHANMUGHASUNDARAM

Decided On January 11, 2021
Amaravathi Packaging Industries Appellant
V/S
SHANMUGHASUNDARAM Respondents

JUDGEMENT

(1.) On 30/7/2020 when the application for exemption from surrendering came up for hearing, this Court passed the following order:

(2.) Subsequently, the matter came up on 7/10/2020 when it was recorded as follows:

(3.) Thereafter, the application came up on 26/10/2020, when it was recorded as follows: