(1.) Leave granted.
(2.) This appeal takes exception to the judgment and order dated 20.06.2019 passed by the High Court of Judicature at Bombay in Writ Petition No. 1545 of 2015 as corrected on 06.08.2019.
(3.) Heard learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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