LAWS(SC)-2021-3-105

STATE OF WEST BENGAL Vs. DIPAK MISHRA

Decided On March 26, 2021
STATE OF WEST BENGAL Appellant
V/S
Dipak Mishra Respondents

JUDGEMENT

(1.) The Special Leave Petition (Crl.) Nos. 2669-2670 of 2021 (State of West Bengal vs. Dipak Mishra) and connected Diary No. 8430 of 2021 titled SK Supian vs. Dipak Mishra and Others Etc. were assigned to this Bench at lunch break today i.e. 26-03-2021, after the same was mentioned before the Bench presided over by Hon'ble the Chief Justice of India.

(2.) The papers in connection with Diary No. 8430 of 2021 titled SK Supian vs. Dipak Mishra and Others Etc. have been forwarded to this Bench, but, not the papers in connection with S.L.P.(C) Nos. 2669-2670 of 2021 (State of West Bengal vs. Dipak Mishra). We, therefore, take up only Diary No. 8430 of 2021 titled SK Supian vs. Dipak Mishra and Others Etc.

(3.) Diary No. 8430 of 2021