LAWS(SC)-2021-7-118

PANKAJ KISHOR SHAH Vs. NARESH PURUSHOTHAM KHETAN

Decided On July 12, 2021
Pankaj Kishor Shah Appellant
V/S
Naresh Purushotham Khetan Respondents

JUDGEMENT

(1.) Leave granted.

(2.) Heard learned counsel for the parties.

(3.) Despite service, respondent No.2 has not chosen to appear.