(1.) Notice.
(2.) On 22/2/2021, we had issued notice in the Special Leave Petition and stayed the operation of the impugned order.
(3.) The present application has been filed for stay of the contempt proceedings on account of the order passed on 2/3/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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