CONSUMER ONLINE FOUNDATION Vs. UNION OF INDIA

Referred Judgements :-

THE MADRAS AND SOUTHERN MAHARATTA RAILWAY COMPANY LIMITED V. THE MUNICIPAL COUNCIL BEZWADA [REFERRED TO]
T CAJEE VS. U JORMANIK SIEM ANOTHER [REFERRED TO]
MYSORE STATE ROAD TRANSPORT CORPORATION VS. GOPINATH GUNDACHAR CHAR [REFERRED TO]
SUDHIR CHANDRA NAWN VS. WEALTH TAX OFFICER CALCUTTA [REFERRED TO]
JAYANTILAL AMRATHLAL VS. UNION OF INDIA [REFERRED TO]
TRUSTEES OF PORT OF MADRAS VS. AMINCHAND PYARELAL [REFERRED TO]
U P STATE ELECTRICITY BOARD LUCKNOW CITY BOARD MUSSOORIE VS. CITY BOARD MUSSOORIE:U P STATE ELECTRICITY BOARD LUCKNOW [REFERRED TO]
KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD TRIVANDRUM KERALA STATE ELECTRICITY BOARD VS. S N GOVINDA PRABHU AND BROS:TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED:M R F LIMITED [REFERRED TO]
SURINDER SINGH VS. CENTRAL GOVERNMENT [REFERRED TO]
GURCHARAN SINGH BALDEV SINGH VS. YASHWANT SINGH [REFERRED TO]
UNION OF INDIA VS. MOTION PICTURE ASSOCIATION [REFERRED TO]
MEGHALAYA STATE ELECTRICITY BOARD VS. JAGADINDRA ARJUN [REFERRED TO]
ORISSA STATE PREVENTION AND CONTROL OF POLLUTION BOARD VS. ORIENT PAPER MILLS [REFERRED TO]
S L SRINIVASA JUTE TWINE MILLS P LTD VS. UNION OF INDIA [REFERRED TO]
VIJAYALASHMI RICE MILL VS. COMMERCIAL TA OFFICERS PALAKOL [REFERRED TO]
MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTED VS. HINDUSTAN LEVER LIMITED [REFERRED TO]
JANTIA HILL TRUCK OWNERS ASSOCIATION VS. SHAILANG AREA COAL DEALER AND TRUCK OWNER ASSOCIATION [REFERRED TO]
THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY, MINISTRY OF COMMUNICATIONS AND ANR. VS. S. NARAYANA IYER [REFERRED TO]