K R MADHUSUDHAN Vs. ADMINISTRATIVE OFFICER

JUDGEMENT

(1.) Delay condoned.

(2.) Leave granted.

(3.) On 4.10.1998, at about 8.55 a.m., V. Rajagopalaiah was crossing the road near Ashraya Hotel, B.M. Road, Channapatna, when a Maruti Van (owned by the first Respondent) bearing registration No. KA-05-A-2535 came at a high speed and dashed against the deceased, causing severe injuries. He was taken to hospital, but he succumbed to his injuries.