REKHA Vs. STATE OF TAMIL NADU

Referred Judgements :-

A. SHANTHI (SMT.) V. GOVT,OF T.N. [REFERRED TO]
RAJESH GULATI VS. GOVERNMENT OF NCT OF DELHI [REFERRED TO]
T V SARAVANAN ALIAS S A R PRASANA VENKATACHAARIAR CHATURVEDI VS. STATE [REFERRED TO]
IBRAHIM NAZEER VS. STATE OF TAMIL NADU [REFERRED TO]
A GEETHA VS. STATE OF TAMIL NADU [REFERRED TO]