LAWS(SC)-2011-1-84

B S KRISHNA MURTHY Vs. B S NAGARAJ

Decided On January 14, 2011
B.S.KRISHNA MURTHY Appellant
V/S
B.S.NAGARAJ Respondents

JUDGEMENT

(1.) Heard learned Counsel for the appearing parties.

(2.) This is a dispute between brothers. In our opinion, an effort should be made to resolve the dispute between the parties by mediation.

(3.) In this connection, we would like to quote the following passages from Mahatma Gandhi's book 'My Experiments with Truth':