PESARA PUSHPAMALA REDDY Vs. G VEERA SWAMY

Referred Judgements :-

UTTAR PRADESH V. JOGENDRA SINGH. [REFERRED TO]
DHIRENDRA NATH GORAI IN C A NO 85 OF 1961 SUBAL CHANDRA NATH SAHA IN C A NO 86 OF 1961 VS. SUDHIR CHANDRA GHOSHIN BOTH APPEALS :SUDHIR CHANDRA GHOSHIN BOTH APPEALS [REFERRED TO]
GOVINDLAL CHHAGANLAL PATEL VS. AGRICULTURAL PRODUCE MARKET COMMITTEE GODHRA [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DHARTI DHAN PRIVATE LIMITED [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
GRAPHITE INDIA LIMITED VS. DURGAPUR PROJECTS LIMITED [REFERRED TO]
P T RAJAN VS. T P M SAHIR [REFERRED TO]
VIDYAWATI GUPTA VS. BHAKTI HARI NAYAK [REFERRED TO]
V LAXMINARASAMMA VS. A YADAIAH [REFERRED TO]
MOHD SIDDIQ ALI KHAN VS. SHAHSUN FINANCE LTD [REFERRED TO]
VONKELA SUBRAMANYAM VS. SPECIL COURT UNDER AP LAND GRABBING PROHIBITION ACT [REFERRED TO]
SEKHARMAHANTI NAGABHUSHNARAO VS. ANDHRA UNIVERSITY [REFERRED TO]