(1.) Taken on board.
(2.) Leave granted.
(3.) The appeals will be heard on the SLP Paper Books. Additional documents, if any, may be filed by the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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