DEVINDER SINGH Vs. MUNICIPAL COUNCIL SANAUR

Referred Judgements :-

PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD.,CHANDIGARH V. PRESIDING OFFICER LABOUR COURT,CHANDIGARH [REFERRED TO]
UTTARANCHAL FOREST DEVELOPMENT CORPORATION V. M.C. JOSHI [REFERRED TO]
STATE OF BOMBAY VS. HOSPITAL MAZDOOR SABHA [REFERRED TO]
BIRDHICHAND SHARMA VS. FIRST CIVIL JUDGE NAGPUR [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
BOMBAY UNION OF JOURNALISTS VS. STATE OF BOMBAY [REFERRED TO]
SILVER JUBILEE TAILORING HOUSE VS. CHIEF INSPECTOR OF SHOPS AND ESTABLISHMENTS [REFERRED TO]
SAWARN SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE BANK OF INDIA VS. N SUNDARA MONEY [REFERRED TO]
SANTOSH GUPTA VS. STATE BANK OF PATIALA [REFERRED TO]
SURENDRA KUMAR VERMA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NEW DELHI [REFERRED TO]
MOHAN LAL VS. MANAGEMENT OF BHARAT ELECTRONICS LIMITED [REFERRED TO]
L ROBERT DSOUZA VS. EXECUTIVE ENGINEER SOUTHERN RAILWAY [REFERRED TO]
GAMMON INDIA LIMITED VS. NIRANJAN DASS [REFERRED TO]
GURMAIL SINGH VS. STATE OF PUNJAB [REFERRED TO]
P G I OF M E AND RESERCH CHANDIGARH VS. RAJ KUMAR [REFERRED TO]
PRAMOD JHA VS. STATE OF BIHAR [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
STATE OF M P VS. LALIT KUMAR VERMA [REFERRED TO]
MADHYA PRADESH ADMINISTRATION VS. TRIBHUBAN [REFERRED TO]
MAHBOOB DEEPAK VS. NAGAR PANCHYAT GAJRAULA [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY VS. ASHOK KUMAR [REFERRED TO]
HARJINDER SINGH VS. PUNJAB STATE WAREHOUSING CORPORATION [REFERRED TO]
ANOOP SHARMA VS. EXECUTIVE ENGINEER PUBLIC HEALTH DIVISION [REFERRED TO]
SHALINI SHYAM SHETTY VS. RAJENDRA SHANKAR PATIL [REFERRED TO]