(1.) Delay condoned.
(2.) Leave granted.
(3.) This appeal is directed against an order made by the High Court in which an order made by the labour court was challenged.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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