LAWS(SC)-2001-2-103

SAKSHI Vs. UNION OF INDIA

Decided On February 23, 2001
SAKSHI Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) ORDER

(2.) PRECISE issues involved in the case have been formulated by the petitioners and filed in this Court.

(3.) LIST on 26th March, 2001, as requested, for directions. Matter adjourned.