(1.) Leave granted.
(2.) Heard parties.
(3.) This Appeal is against a judgment dated 5th August, 1998 by which the Second Appeal filed by the respondents has been allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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