LAWS(SC)-1990-1-6

SANDEEP BARAR KANWAR AJIT SINGH SIDHU NIRPJIT SINGH DOSANJH KOMALSEKHON HARKAMAL KAUR Vs. STATE OF PUNJAB

Decided On January 30, 1990

SANDEEP BARAR Appellant

V/S

STATE OF PUNJAB Respondents

JUDGEMENT

(1.) Special leave granted.

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