(1.) The arguments in this appeal were heard along with Civil Appeal No.4532(NCE) of 1990. Identical point is involved in both the appeals. For our reasons in the judgment delivered in Civil Appeal No.4532(NCE) of 1990 today, we dismiss this appeal with no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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