BABURAO BAJIRAO PATIL Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) The following 19 accused persons were tried jointly in the court of the Sessions Judge, Sholapur on 16 charges:

(2.) Shankar Kalyan Kale, age 27-28, Occupation agriculture, residing at Ropale, Taluka Madha.

(3.) Govardhan Rangnath Surve, age 27, occupation agriculture, residing at Bevi, Taluka Madha.