AMISH DEVGAN Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr. Sidharth Luthra, learned senior counsel appearing for the petitioner and Mr. Rizwan Merchant, learned counsel appearing for the complainant in FIR No. 218 dated 17.06.2020 PS-Itwara, Nanded, Maharashtra and FIR No. 175 dated 18.06.2020, PS-i , Mumbai , Maharashtra.

(2.) After considering the rival submissions, we are inclined to issue notice to the respondents, returnable on 08.07.2020.

(3.) We direct the petitioner to implead the complainant(s) in the respective FIRs/complaints referred to in the petition in connection with the News Debate Show called "Aar Paar" dated 15.06.2020 aired at around 7:30 p.m.