LAWS(SC)-2020-2-148

BANK OF INDIA Vs. AGRAWAL INDOTEX LTD.

Decided On February 13, 2020
BANK OF INDIA Appellant
V/S
Agrawal Indotex Ltd. Respondents

JUDGEMENT

(1.) Delay condoned.

(2.) Leave granted.

(3.) Heard learned counsel for the parties.