MOHD INAM Vs. SANJAY KUMAR SINGHAL

Referred Judgements :-

KUNJ LATA VS. XTH ADJ [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. DILBAHAR SINGH [REFERRED TO]
SATYANARAYAN LAXMINARAYAN HEGDE VS. MALLIKARJUN BHAVANAPPA TIRUMALE [REFERRED TO]
SATYADHYAN GHOSAL VS. DEORAJIN DEBI [REFERRED TO]
AFNAR CHAND BUTAIL VS. UNION OF INDIA [REFERRED TO]
BABHUTMAL RAICHAND OSWAL VS. LAXMIBAI R TARTA [REFERRED TO]
TIRLOK SINGH AND CO VS. DISTRICT MAGISTRATE LUCKNOW [REFERRED TO]
INDIA PIPE FITTING CO VS. FAKRUDDJN M A BAKER [REFERRED TO]
GANPAT LADHA VS. SASHIKANT VISHNU SHINDE [REFERRED TO]
LABHKUWAR BHAGWANI SHAHA VS. JANARDHAN MAHADEO KALAN [REFERRED TO]
GANPAT ROY SMT KAUSHAL REKHI VS. ADDITIONAL DISTRICT MAGISTRATE:AUTHORISED OFFICER RANIKHET [REFERRED TO]
CHANDAVARKAR SITA RATNA RAO VS. ASHALATA S GURAM [REFERRED TO]
VENKATLAL G PITTIE VS. BRIGHT BROS PRIVATE LIMITED [REFERRED TO]
HARISH TANDON VS. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P [REFERRED TO]
NARAYANI DEVI VS. MAHENDRA KR TRIPATHI [REFERRED TO]
RAM NARAIN ARORA VS. ASHA RANI [REFERRED TO]
SARLA AHUJA VS. UNITED INDIA INSURANCE COMPANY LIMITED [REFERRED TO]
STATE OF MAHARASHTRA VS. MILIND [REFERRED TO]
HARSHAVARDHAN CHOKKANI VS. BHUPENDRA N PATEL [REFERRED TO]
STATE VS. NAVJOT SANDHU alias AFSHAN GURU [REFERRED TO]
RANJEET SINGH VS. RAVI PRAKASH [REFERRED TO]
ACHAL MISRA VS. RAMA SHANKER SINGH [REFERRED TO]
SHAMSHAD AHMAD VS. TILAK RAJ BAJAJ [REFERRED TO]
CELINA COELHO PEREIRA VS. ULHAS MAHABALESHWAR KHOLKAR [REFERRED TO]