M. C. MEHTA Vs. UNION OF INDIA

JUDGEMENT

(1.) IA NO. 79444/2019, 177432/2018 AND 142872/2019 I.A. NO.142872/2019 Let the date of purchase be specified as well as it be made clear with respect to different kind of vehicles mentioned in paragraph 8 of the application and whether diesel and CNG variant are available or not.

(2.) Affidavit, if any, may be filed in the meantime. List on 19.06.2020. I.A. NO.79444/2019 Considered I.A. No.79444/2019.

(3.) A prayer has been made for registration of 04 numbers of chassis mounted suction cum jetting Diesel machines/vehicles.